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Smt. Sumitra Devi vs State Of U.P. And Others
2012 Latest Caselaw 2974 ALL

Citation : 2012 Latest Caselaw 2974 ALL
Judgement Date : 17 July, 2012

Allahabad High Court
Smt. Sumitra Devi vs State Of U.P. And Others on 17 July, 2012
Bench: R.K. Agrawal, Ram Surat (Maurya)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 61862 of 2011
 

 
Petitioner :- Smt. Sumitra Devi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Harsh Vikram,D.V. Jaiswal
 
Respondent Counsel :- C.S.C.,Ashwani K. Misra
 

 
Hon'ble R.K. Agrawal,J.

Hon'ble Ram Surat Ram (Maurya),J.

Passed over on the request of Sri Ashwani Kumar Misra as it has been stated that he is in some personal difficulty.

Order Date :- 17.7.2012

mt

 

 

 
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