C/M, Shri Kashi Raj Mahavidyalay ... vs State Of U.P. And Others
2012 Latest Caselaw 2970 ALL

Citation : 2012 Latest Caselaw 2970 ALL
Judgement Date : 17 July, 2012

Allahabad High Court

C/M, Shri Kashi Raj Mahavidyalay ... vs State Of U.P. And Others on 17 July, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 32927 of 2012
 

 
Petitioner :- C/M, Shri Kashi Raj Mahavidyalay Intermediate College & Anr.
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Shyamdhar Pandey
 
Respondent Counsel :- C.S.C.,G.K. Singh,V.K. Singh
 

 
Hon'ble Dilip Gupta,J.

Learned counsel for the petitioners states that the matter may be taken up after ten days.

List this petition on 1st August, 2012.

Order Date :- 17.7.2012

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