Km. Chnada Singh vs State Of U.P. Thru District ...
2012 Latest Caselaw 2967 ALL

Citation : 2012 Latest Caselaw 2967 ALL
Judgement Date : 17 July, 2012

Allahabad High Court

Km. Chnada Singh vs State Of U.P. Thru District ... on 17 July, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 3739 of 2012
 

 
Petitioner :- Km. Chnada Singh
 
Respondent :- State Of U.P. Thru District Magistrare Bahraich & Others
 
Petitioner Counsel :- Md. Waris Farooqui
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ajai Lamba,J.

None has put in appearance for petitioner.

List next week.

Order Date :- 17.7.2012

A.Nigam

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