H.D.F.C. Ergo General Insurance ... vs Kishor @ Ram Kishor And Another
2012 Latest Caselaw 2964 ALL

Citation : 2012 Latest Caselaw 2964 ALL
Judgement Date : 17 July, 2012

Allahabad High Court

H.D.F.C. Ergo General Insurance ... vs Kishor @ Ram Kishor And Another on 17 July, 2012

Bench: Rakesh Tiwari, Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 957 of 2012
 

 
Petitioner :- H.D.F.C. Ergo General Insurance Co. Ltd.
 
Respondent :- Kishor @ Ram Kishor And Another
 
Petitioner Counsel :- S.K. Mehrotra
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Anil Kumar Sharma,J.

Shri S.K. Mehrotra, learned counsel for the appellant submits that he has received the Bank Draft of Rs.25,000/- today for deposit the statutory amount. He prays for and is allowed three days time to deposit the said amount.

List in the next cause list.

Order Date :- 17.7.2012

Ak/

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