Smt. Archana Goel And Another vs The State Transport Appellate ...
2012 Latest Caselaw 2963 ALL

Citation : 2012 Latest Caselaw 2963 ALL
Judgement Date : 17 July, 2012

Allahabad High Court

Smt. Archana Goel And Another vs The State Transport Appellate ... on 17 July, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - A No. - 47900 of 2010
 

 
Petitioner :- Smt. Archana Goel And Another
 
Respondent :- The State Transport Appellate Tribunal, U.P. And Others
 
Petitioner Counsel :- H. P. Dube
 
Respondent Counsel :- C. S. C.,G.K.Malviya,Samir Sharma
 

 
Hon'ble Dilip Gupta,J.

The cases of Sri Samir Sharma, learned counsel for the respondents are reported to be adjourned upto 20th July, 2012.

List this petition in the next cause list.

Order Date :- 17.7.2012

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