Sita Devi Memorial Shiksha ... vs State Of U.P. & Others
2012 Latest Caselaw 2958 ALL

Citation : 2012 Latest Caselaw 2958 ALL
Judgement Date : 17 July, 2012

Allahabad High Court

Sita Devi Memorial Shiksha ... vs State Of U.P. & Others on 17 July, 2012

Bench: R.K. Agrawal, Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 5568 of 2008
 

 
Petitioner :- Sita Devi Memorial Shiksha Sansthan
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Manu Khare
 
Respondent Counsel :- C.S.C.,A.R. Dubey,R.P.Singh
 

 
Hon'ble R.K. Agrawal,J.

Hon'ble Ram Surat Ram (Maurya),J.

Passed over on the illness slip of Sri R.P.Singh.

Order Date :- 17.7.2012

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