Ram Lakshman Janki Mandir ... vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 2957 ALL

Citation : 2012 Latest Caselaw 2957 ALL
Judgement Date : 17 July, 2012

Allahabad High Court

Ram Lakshman Janki Mandir ... vs State Of U.P. Thru Secy. And Others on 17 July, 2012

Bench: Vineet Saran, Mushaffey Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 33636 of 2012
 

 
Petitioner :- Ram Lakshman Janki Mandir (Private Trust) And Others
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- K.K. Tripathi
 
Respondent Counsel :- C.S.C.,Vivek Varma
 

 
Hon'ble Vineet Saran,J.

Hon'ble Mushaffey Ahmad,J.

As prayed by the learned counsel for the petitioner, put up as fresh on 19.7.2012 as a fresh case.

Order Date :- 17.7.2012

n.u.

( Mushaffey Ahmad, J) (Vineet Saran,J)

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