Hari Shanker And Others vs State Of U.P.Thru.It'S Secy. And ...
2012 Latest Caselaw 2953 ALL

Citation : 2012 Latest Caselaw 2953 ALL
Judgement Date : 17 July, 2012

Allahabad High Court

Hari Shanker And Others vs State Of U.P.Thru.It'S Secy. And ... on 17 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 33828 of 2012
 

 
Petitioner :- Hari Shanker And Others
 
Respondent :- State Of U.P.Thru.It'S Secy. And Others
 
Petitioner Counsel :- Siddharth Khare,Ashok Khare
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Heard.

Judgment reserved.

Put up for delivery of judgment on 25.07.2012.

Order Date :- 17.7.2012

SRY

Download the LatestLaws.com Mobile App