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Balbir Singh Rathi vs Food Corporation Of India Thru Its ...
2012 Latest Caselaw 2951 ALL

Citation : 2012 Latest Caselaw 2951 ALL
Judgement Date : 17 July, 2012

Allahabad High Court
Balbir Singh Rathi vs Food Corporation Of India Thru Its ... on 17 July, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 3734 of 2012
 

 
Petitioner :- Balbir Singh Rathi
 
Respondent :- Food Corporation Of India Thru Its Managing Director & Other
 
Petitioner Counsel :- Ramesh Kumar Srivastava
 
Respondent Counsel :- Alok Mathur
 

 
Hon'ble Ajai Lamba,J. 

Sri Alok Mathur, Advocate, has put in appearance for the respondents and prays for time to file counter affidavit indicating the basis of passing impugned order, Annexure 1.

List after six weeks.

Order Date :- 17.7.2012

A.Nigam

 

 

 
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