Krishna Deo Tripathi vs State Of U.P. Secondary ...
2012 Latest Caselaw 2950 ALL

Citation : 2012 Latest Caselaw 2950 ALL
Judgement Date : 17 July, 2012

Allahabad High Court

Krishna Deo Tripathi vs State Of U.P. Secondary ... on 17 July, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 2684 of 2012
 

 
Petitioner :- Krishna Deo Tripathi
 
Respondent :- State Of U.P. Secondary Education, U.P. & Others
 
Petitioner Counsel :- Sabhapati Shukla
 
Respondent Counsel :- C.S.C.,Om Prakash Mishra,Shiv Shanker
 

 
Hon'ble Ajai Lamba,J.

(C.M.A. No.57523/12)

Issue notice of application for amendment for the date, when the main petition would be listed.

Order Date :- 17.7.2012

A.Nigam

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