Ram Singh & Anr. vs State Of U.P. & Anr.
2012 Latest Caselaw 2949 ALL

Citation : 2012 Latest Caselaw 2949 ALL
Judgement Date : 17 July, 2012

Allahabad High Court

Ram Singh & Anr. vs State Of U.P. & Anr. on 17 July, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- MISC. SINGLE No. - 3381 of 2012
 

 
Petitioner :- Ram Singh & Anr.
 
Respondent :- State Of U.P. & Anr.
 
Petitioner Counsel :- Piyush Kumar Singh
 
Respondent Counsel :- Govt. Advocate
 
Hon'ble Ajai Lamba,J.

(C.M.A. No.57729(w) of 2012: Application for correction.)

Let this case be listed alongwith record.

Order Date :- 17.7.2012

A.Nigam

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