Om Pal vs State Of U.P. And Others
2012 Latest Caselaw 2914 ALL

Citation : 2012 Latest Caselaw 2914 ALL
Judgement Date : 16 July, 2012

Allahabad High Court

Om Pal vs State Of U.P. And Others on 16 July, 2012

Bench: Vineet Saran, Mushaffey Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 33377 of 2012
 

 
Petitioner :- Om Pal
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sanjay Singh
 
Respondent Counsel :- C.S.C.,Shivam Yadav
 

 
Hon'ble Vineet Saran,J.

Hon'ble Mushaffey Ahmad,J.

Learned Standing Counsel has accepted notice on behalf of Respondent Nos. 1 and 2. Sri Shivam Yadav, advocate is present for the Respondent no. 3 They may file counter affidavit within a month. Rejoinder Affidavit, if any, may be filed within two weeks thereafter.

List this case immediately thereafter showing the name of Sri Shivam Yadav as counsel for the respondent no. 3.

Order Date :- 16.7.2012

n.u.

( Mushaffey Ahmad, J) (Vineet Saran,J)

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