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Mahendra Kumar And Another vs State Of U.P. Thru Special Secy. ...
2012 Latest Caselaw 2890 ALL

Citation : 2012 Latest Caselaw 2890 ALL
Judgement Date : 13 July, 2012

Allahabad High Court
Mahendra Kumar And Another vs State Of U.P. Thru Special Secy. ... on 13 July, 2012
Bench: Vineet Saran, Mushaffey Ahmad



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 66065 of 2011
 

 
Petitioner :- Mahendra Kumar And Another
 
Respondent :- State Of U.P. Thru Special Secy. And Others
 
Petitioner Counsel :- Pankaj Dubey
 
Respondent Counsel :- C.S.C.,Suresh Singh
 

 
Hon'ble Vineet Saran,J.

Hon'ble Mushaffey Ahmad,J.

List this case in the next cause list.

Interim order to continue till the next date of listing.

Order Date :- 13.7.2012

n.u.

( Mushaffey Ahmad, J) (Vineet Saran,J)

 

 

 
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