Shakeel vs State Of U.P.
2012 Latest Caselaw 2889 ALL

Citation : 2012 Latest Caselaw 2889 ALL
Judgement Date : 13 July, 2012

Allahabad High Court

Shakeel vs State Of U.P. on 13 July, 2012

Bench: Surendra Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16736 of 2012
 

 
Petitioner :- Shakeel
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- V.S. Rajpoot
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Surendra Singh,J.

Connect and list along with Criminal Misc. Bail Application No. 16735 of 2012.

Order Date :- 13.7.2012

MN/-

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