Bal Karan And Others vs State Of U.P. And Others
2012 Latest Caselaw 2883 ALL

Citation : 2012 Latest Caselaw 2883 ALL
Judgement Date : 13 July, 2012

Allahabad High Court

Bal Karan And Others vs State Of U.P. And Others on 13 July, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 51173 of 2005
 

 
Petitioner :- Bal Karan And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Harindra Prasad,Indra Raj Singh,S.K.Mishra
 
Respondent Counsel :- C.S.C.,G.S.D. Misra,H.N. Pandey,V.K.Rai
 

 
Hon'ble Rajes Kumar,J.

List in the next cause list peremptorily.

Order Date :- 13.7.2012

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