Smt. Indira Devi vs State Of U.P. And Others
2012 Latest Caselaw 2879 ALL

Citation : 2012 Latest Caselaw 2879 ALL
Judgement Date : 13 July, 2012

Allahabad High Court

Smt. Indira Devi vs State Of U.P. And Others on 13 July, 2012

Bench: Vineet Saran, Mushaffey Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 63734 of 2010
 

 
Petitioner :- Smt. Indira Devi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rajan Tripathi
 
Respondent Counsel :- C.S.C. .,S.S.Jatav,Vivek Verma
 

 
Hon'ble Vineet Saran,J.

Hon'ble Mushaffey Ahmad,J.

As prayed, list this case in the next cause list.

Order Date :- 13.7.2012

n.u.

( Mushaffey Ahmad, J) (Vineet Saran,J)

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