U.P. Jal Nigam vs Shri Raj Pati & Others
2012 Latest Caselaw 2849 ALL

Citation : 2012 Latest Caselaw 2849 ALL
Judgement Date : 11 July, 2012

Allahabad High Court

U.P. Jal Nigam vs Shri Raj Pati & Others on 11 July, 2012

Bench: Prakash Krishna, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 257 of 2006
 

 
Petitioner :- U.P. Jal Nigam
 
Respondent :- Shri Raj Pati & Others
 
Petitioner Counsel :- A.N.Srivastava,Vimlesh Kr Rai
 
Respondent Counsel :- Smt.Sunita Agarwal
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

List again showing the name of Sri R.C. Maurya, as counsel for the respondents.

(Arvind Kumar Tripathi (II),J) (Prakash Krishna,J)

Order Date :- 11.7.2012

MK/

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