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State Of U.P. And Others vs M/S Jai Laxmi Construction ...
2012 Latest Caselaw 2848 ALL

Citation : 2012 Latest Caselaw 2848 ALL
Judgement Date : 11 July, 2012

Allahabad High Court
State Of U.P. And Others vs M/S Jai Laxmi Construction ... on 11 July, 2012
Bench: Prakash Krishna, Arvind Kumar (Ii)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 289 of 2010
 

 
Petitioner :- State Of U.P. And Others
 
Respondent :- M/S Jai Laxmi Construction Company And Others
 
Petitioner Counsel :- Standing Counsel
 
Respondent Counsel :- Vinay Khare
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

As prayed, two months and no more time is granted to supply the requisite court fee.

        (Arvind Kumar Tripathi (II),J)         (Prakash Krishna,J)

Order Date :- 11.7.2012

MK/

 

 

 
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