Citation : 2012 Latest Caselaw 2843 ALL
Judgement Date : 11 July, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL No. - 402 of 2006 Petitioner :- Shyam Behari Pateria & Another Respondent :- Ashok Sharma Petitioner Counsel :- M.S. Pipersenia Respondent Counsel :- Rajendra Prasad Tiwari Hon'ble Prakash Krishna,J.
Hon'ble Arvind Kumar Tripathi (II),J.
Four months time is granted to the learned counsel for the parties to file their respective paper-books.
(Arvind Kumar Tripathi (II),J) (Prakash Krishna,J)
Order Date :- 11.7.2012
MK/
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