Friday, 01, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Digvijay Singh vs Ram Avtar & Another
2012 Latest Caselaw 2842 ALL

Citation : 2012 Latest Caselaw 2842 ALL
Judgement Date : 11 July, 2012

Allahabad High Court
Digvijay Singh vs Ram Avtar & Another on 11 July, 2012
Bench: Prakash Krishna, Arvind Kumar (Ii)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 392 of 2007
 

 
Petitioner :- Digvijay Singh
 
Respondent :- Ram Avtar & Another
 
Petitioner Counsel :- M.P. Yadav,H.R.Mishra
 
Respondent Counsel :- Pankaj Agarwal,S.N.Mishra
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

None is present.

Against an order passed on stay application, the appellant had gone to Apex Court and the Apex Court has directed the High Court to decide the appeal expeditiously.

Office has reported that the appellant has already filed paper-book.

List the appeal in next cause list for hearing.

Respondents may file their respective paper-books on or before the next date of listing.

        (Arvind Kumar Tripathi (II),J)         (Prakash Krishna,J)

Order Date :- 11.7.2012

MK/

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter