Smt. Manisha vs Surya Kant
2012 Latest Caselaw 2837 ALL

Citation : 2012 Latest Caselaw 2837 ALL
Judgement Date : 11 July, 2012

Allahabad High Court

Smt. Manisha vs Surya Kant on 11 July, 2012

Bench: Prakash Krishna, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 597 of 2006
 

 
Petitioner :- Smt. Manisha
 
Respondent :- Surya Kant
 
Petitioner Counsel :- Vivek Kumar Singh,Ajay Kumar Singh
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

Three weeks' time is granted to the learned counsel for the appellant to take fresh steps by registered post to serve the respondent.

(Arvind Kumar Tripathi (II),J) (Prakash Krishna,J)

Order Date :- 11.7.2012

MK/

Download the LatestLaws.com Mobile App