Kashi Gomati Samyukt Gramin Bank ... vs V.S. Auto (P) Ltd. And Another
2012 Latest Caselaw 2836 ALL

Citation : 2012 Latest Caselaw 2836 ALL
Judgement Date : 11 July, 2012

Allahabad High Court

Kashi Gomati Samyukt Gramin Bank ... vs V.S. Auto (P) Ltd. And Another on 11 July, 2012

Bench: Prakash Krishna, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 652 of 2009
 

 
Petitioner :- Kashi Gomati Samyukt Gramin Bank And Others
 
Respondent :- V.S. Auto (P) Ltd. And Another
 
Petitioner Counsel :- Ashok Kumar Rai,A.B. Saran
 
Respondent Counsel :- B.B. Singh,A K Rai,Pramod Pathak,V K Singh
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

The case is de-listed. Office should not list such matters before the Court. It should be listed before the concerned Deputy Registrar/Joint Registrar first.

(Arvind Kumar Tripathi (II),J) (Prakash Krishna,J)

Order Date :- 11.7.2012

MK/

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