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State Of U.P. & Another vs Ranjeet Singh Sengar
2012 Latest Caselaw 2835 ALL

Citation : 2012 Latest Caselaw 2835 ALL
Judgement Date : 10 July, 2012

Allahabad High Court
State Of U.P. & Another vs Ranjeet Singh Sengar on 10 July, 2012
Bench: Prakash Krishna, Arvind Kumar (Ii)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 335 of 2006
 

 
Petitioner :- State Of U.P. & Another
 
Respondent :- Ranjeet Singh Sengar
 
Petitioner Counsel :- Piyush Shukla,S.C.
 
Respondent Counsel :- Rachana Tiwari,P.K.Singh,Pradeep Kumar Singhal
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

         As prayed, put up on 13th July, 2012.

        (Arvind Kumar Tripathi (II),J)         (Prakash Krishna,J)

Order Date :- 10.7.2012

MK/

 

 

 
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