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C/M Sri Anant Adarsh Inter ... vs State Of U.P.Thru Secy. And Others
2012 Latest Caselaw 2830 ALL

Citation : 2012 Latest Caselaw 2830 ALL
Judgement Date : 10 July, 2012

Allahabad High Court
C/M Sri Anant Adarsh Inter ... vs State Of U.P.Thru Secy. And Others on 10 July, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 25495 of 2012
 

 
Petitioner :- C/M Sri Anant Adarsh Inter College,Ganiyari And Another
 
Respondent :- State Of U.P.Thru Secy. And Others
 
Petitioner Counsel :- Rahul Jain
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Counter affidavit filed today is accepted and taken on record.

List this matter in the next cause list. Rejoinder affidavit, if any, may be filed by the next date.

Interim order already passed is extended till the next date of listing.

Order Date :- 10.7.2012

SRY

 

 

 
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