Wasif Hussain vs State Of U.P.
2012 Latest Caselaw 2828 ALL

Citation : 2012 Latest Caselaw 2828 ALL
Judgement Date : 10 July, 2012

Allahabad High Court

Wasif Hussain vs State Of U.P. on 10 July, 2012

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16348 of 2012
 

 
Petitioner :- Wasif Hussain
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Mahboob Ahmad Siddiqui,M. Samiuzzaman Khan
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

At the request of the learned counsel for the applicant, put up on 28th July, 2012 as fresh before the appropriate Court.

Order Date :- 10.7.2012

Mustaqeem.

Download the LatestLaws.com Mobile App