Dr. P.C. Gupta vs Sharat Chandra & Another
2012 Latest Caselaw 2802 ALL

Citation : 2012 Latest Caselaw 2802 ALL
Judgement Date : 9 July, 2012

Allahabad High Court

Dr. P.C. Gupta vs Sharat Chandra & Another on 9 July, 2012

Bench: Prakash Krishna, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 18 of 2007
 

 
Petitioner :- Dr. P.C. Gupta
 
Respondent :- Sharat Chandra & Another
 
Petitioner Counsel :- Satish Mandhyan
 
Respondent Counsel :- M.M. Tripathi,Swapnil Kumar
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

As jointly agreed, list on 24th July, 2012.

Learned counsel for the parties have given an understanding that they shall argue out the matter finally. The counsel for the parties may file typed copies of the documents on which they want to rely on or before the next date.

The cross objection is taken on record.

(Arvind Kumar Tripathi (II),J) (Prakash Krishna,J)

Order Date :- 9.7.2012

MK/

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