Balram Yadav vs State Of U.P. & Ors.
2012 Latest Caselaw 2800 ALL

Citation : 2012 Latest Caselaw 2800 ALL
Judgement Date : 9 July, 2012

Allahabad High Court

Balram Yadav vs State Of U.P. & Ors. on 9 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 28995 of 2012
 

 
Petitioner :- Balram Yadav
 
Respondent :- State Of U.P. & Ors.
 
Petitioner Counsel :- Siddharth Khare,Ashok Khare
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Ten days' and no more time is accorded to Sri Sidharth Khare, Advocate to comply with the order dated 01.06.2012.

List this case on 20.07.2012.

Order Date :- 9.7.2012

SRY

Download the LatestLaws.com Mobile App