Jitendra Upadhyay @ ... vs Union Of India Thru Secy. Ministry ...
2012 Latest Caselaw 2798 ALL

Citation : 2012 Latest Caselaw 2798 ALL
Judgement Date : 9 July, 2012

Allahabad High Court

Jitendra Upadhyay @ ... vs Union Of India Thru Secy. Ministry ... on 9 July, 2012

Bench: Uma Nath Singh, Saeed-Uz-Zaman Siddiqi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 

 
Case :- MISC. BENCH No. - 5094 of 2012
 

 
Petitioner :- Jitendra Upadhyay @ Adhwaityajogiya Advocate
 
Respondent :- Union Of India Thru Secy. Ministry Of Law & Justice & 7other
 
Petitioner Counsel :- In Person
 
Respondent Counsel :- C.S.C.,A.S.G.,Manish Kumar,Momd Amir Naqvi,Shikhar Anand
 

 
Hon'ble Uma Nath Singh,J.

Hon'ble Saeed-Uz-Zaman Siddiqi,J.

As prayed, list next week.

Order Date :- 9.7.2012

Nitesh/Ram.

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