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Dr. Ram Bilas Singh vs State Of U.P. & Others
2012 Latest Caselaw 2796 ALL

Citation : 2012 Latest Caselaw 2796 ALL
Judgement Date : 9 July, 2012

Allahabad High Court
Dr. Ram Bilas Singh vs State Of U.P. & Others on 9 July, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 21999 of 2009
 

 
Petitioner :- Dr. Ram Bilas Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Lalji Chaudhary
 
Respondent Counsel :- C.S.C.,A.K. Yadav,S.R. Singh
 

 
Hon'ble V.K. Shukla,J.

Office is directed to submit report as to service of notice on respondent Nos. 4 and 5.

One month and no more time is accorded to learned standing counsel for filing counter affidavit. Rejoinder affidavit may be filed within next  two weeks.

List this case after six weeks.

Order Date :- 9.7.2012

SRY

 

 

 
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