Bhagwanpur Sadhan Sahkari Samiti ... vs State Of U.P.Thru.It'S Secy. And ...
2012 Latest Caselaw 2795 ALL

Citation : 2012 Latest Caselaw 2795 ALL
Judgement Date : 9 July, 2012

Allahabad High Court

Bhagwanpur Sadhan Sahkari Samiti ... vs State Of U.P.Thru.It'S Secy. And ... on 9 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 29971 of 2012
 

 
Petitioner :- Bhagwanpur Sadhan Sahkari Samiti Ltd.,Bijnor
 
Respondent :- State Of U.P.Thru.It'S Secy. And Others
 
Petitioner Counsel :- Ashok Kumar Lal,R.K.Gupta
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

List this case in the next cause list.

Office shall submit explanation as to why connected writ petition has not been listed along with this writ petition, when there precise order passed by this Court on 12.06.2012.

Order Date :- 9.7.2012

SRY

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