Ramesh Chandra Malviya vs State Of U.P.& Others
2012 Latest Caselaw 2794 ALL

Citation : 2012 Latest Caselaw 2794 ALL
Judgement Date : 9 July, 2012

Allahabad High Court

Ramesh Chandra Malviya vs State Of U.P.& Others on 9 July, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 21356 of 2000
 

 
Petitioner :- Ramesh Chandra Malviya
 
Respondent :- State Of U.P.& Others
 
Petitioner Counsel :- Suneet Kumar,Manuvalkya Upadhyay,Sharwan Dwivedi,Sumit Kumar,U.N. Sharma
 
Respondent Counsel :- C.S.C.,H.P.Dubey,J.P. Pandey,Ranjeet Saxena,Sandeep Kumar Srivastava
 

 
Hon'ble Rajes Kumar,J.

Heard Sri Abhishek Tripathi, Advocate, holding brief of Sri Suneet Kumar, counsel for the petitioner and Sri Ashish Pathak, Advocate, holding brief of Sri Sandeep Kumar Srivastava, counsel for the respondents.

Judgmentis reserved.

Order Date :- 9.7.2012

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