Ved Prakash Jaiswal And Others vs State Bank Of India
2012 Latest Caselaw 2790 ALL

Citation : 2012 Latest Caselaw 2790 ALL
Judgement Date : 9 July, 2012

Allahabad High Court

Ved Prakash Jaiswal And Others vs State Bank Of India on 9 July, 2012

Bench: Prakash Krishna, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 131 of 2012
 

 
Petitioner :- Ved Prakash Jaiswal And Others
 
Respondent :- State Bank Of India
 
Petitioner Counsel :- Arvind Srivastava
 
Respondent Counsel :- Vipin Sinha
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

Passed over on the illness slip of the learned counsel for the appellants.

(Arvind Kumar Tripathi (II),J) (Prakash Krishna,J)

Order Date :- 9.7.2012

MK/

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