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Mohammad Siddiqi vs State Of U.P. & Others
2012 Latest Caselaw 2789 ALL

Citation : 2012 Latest Caselaw 2789 ALL
Judgement Date : 9 July, 2012

Allahabad High Court
Mohammad Siddiqi vs State Of U.P. & Others on 9 July, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 7342 of 2009
 

 
Petitioner :- Mohammad Siddiqi
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Awadh Narain Rai
 
Respondent Counsel :- C.S.C.,Ved Prakash Pandey
 

 
Hon'ble V.K. Shukla,J.

List this writ petition in the next cause list, along with the record of writ petition No.67228 of 2010, showing the names of respective counsel along with cause title.

Order Date :- 9.7.2012

SRY

 

 

 
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