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Kunwar Pal Singh vs Chief Zonal Engineer. ...
2012 Latest Caselaw 2780 ALL

Citation : 2012 Latest Caselaw 2780 ALL
Judgement Date : 9 July, 2012

Allahabad High Court
Kunwar Pal Singh vs Chief Zonal Engineer. ... on 9 July, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 53357 of 2005
 

 
Petitioner :- Kunwar Pal Singh
 
Respondent :- Chief Zonal Engineer. Electricity And Others
 
Petitioner Counsel :- Smt. Shikha Singh,H.N. Singh
 
Respondent Counsel :- R.D. Khare,A.P.Mishra,N.Mishra,S.C.
 

 
Hon'ble Rajes Kumar,J.

Rejoinder affidavit filed today is taken on record.

On the request of Sri A.P. Mishra, learned counsel appearing on behalf of the respondent, the case is passed over and list in the next cause list.

Order Date :- 9.7.2012

OP

 

 

 
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