Citation : 2012 Latest Caselaw 2774 ALL
Judgement Date : 9 July, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL DEFECTIVE No. - 215 of 2007 Petitioner :- Sunil Kumar Respondent :- Sushma Petitioner Counsel :- Siddhartha Hon'ble Prakash Krishna,J.
Hon'ble Arvind Kumar Tripathi (II),J.
Shri Rajkumar holding brief of Shri Siddharth, learned counsel for the appellant states that he has no instruction to press the appeal.
In this view of the matter, the appeal is dismissed for want of prosecution.
(Arvind Kumar Tripathi (II),J) (Prakash Krishna,J)
Order Date :- 9.7.2012
MK/
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