Expand

2026 2025 2024 2023 2022 2021 2019 2018 2017 2016 2015 2014 2013 2012 2011 2005

January February March April May June July August September October November December

Smt. Radhika Devi W/O Raj Kumar ... vs Union Of India And Others
2012 Latest Caselaw 2751 ALL

Citation : 2012 Latest Caselaw 2751 ALL
Judgement Date : 6 July, 2012

Allahabad High Court

Smt. Radhika Devi W/O Raj Kumar ... vs Union Of India And Others on 6 July, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 46652 of 2011
 

 
Petitioner :- Smt. Radhika Devi W/O Raj Kumar Singh And Others
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- K. Ajit
 
Respondent Counsel :- C.S.C.,A.S.G.I.(2011/1521),K.P. Prasad
 

 
Hon'ble Rajes Kumar,J.

On the request of learned counsel for the petitioners, put up on 10.7.2012 as unlisted.

Till then, interim order shall continue. Learned counsel for the petitioners may inform the other side in writing.

Order Date :- 6.7.2012

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

Supreme Court Judgments

High Court Judgments

Campus Buzz

Library

Legal Education

More

Circulars & Notices

Smt. Radhika Devi W/O Raj Kumar ... vs Union Of India And Others
2012 Latest Caselaw 2751 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Smt. Radhika Devi W/O Raj Kumar ... vs Union Of India And Others2012 Latest Caselaw 2751 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Smt. Radhika Devi W/O Raj Kumar ... vs Union Of India And Others
2012 Latest Caselaw 2751 ALL