Deewan Singh (Deceased) And ... vs Radha Shelters Pvt. Ltd. And Anr.
2012 Latest Caselaw 2750 ALL

Citation : 2012 Latest Caselaw 2750 ALL
Judgement Date : 6 July, 2012

Allahabad High Court

Deewan Singh (Deceased) And ... vs Radha Shelters Pvt. Ltd. And Anr. on 6 July, 2012

Bench: Rajes Kumar, Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2650 of 2012
 

 
Petitioner :- Deewan Singh (Deceased) And Others
 
Respondent :- Radha Shelters Pvt. Ltd. And Anr.
 
Petitioner Counsel :- Shamim Ahmad,M.A. Qadeer
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

As prayed, put up on 10.7.2012 as fresh.

Order Date :- 6.7.2012

Download the LatestLaws.com Mobile App