The C/M Zamia Ahale Sunnat Imadul ... vs The State Of U.P. Thru Secy. And ...
2012 Latest Caselaw 2749 ALL

Citation : 2012 Latest Caselaw 2749 ALL
Judgement Date : 6 July, 2012

Allahabad High Court

The C/M Zamia Ahale Sunnat Imadul ... vs The State Of U.P. Thru Secy. And ... on 6 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 32197 of 2012
 

 
Petitioner :- The C/M Zamia Ahale Sunnat Imadul Uloom And Another
 
Respondent :- The State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Ch. N.A. Khan
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

On the matter being taken up, Chaudhary N.A. Khan, learned counsel for the petitioner informs the Court that against this very impugned order Civil Misc. Writ petition No.67607 of 2011 has been filed before this Court, Same is pending and engaging attention of the Court. Request made by the learned counsel for the petitioner is that this writ petition be connected and listed along with Civil Misc. Writ petition No.67607 of 2011 on the date fixed in the said case.

Request made is accepted. Connect and list this writ petition along with record of Civil Misc. Writ petition No.67607 of 2011 on the date fixed in the aforesaid writ petition.

Order Date :- 6.7.2012

SRY