North Central Railway Thru. G.M. ... vs Smt. Bhagwan Devi And Anr.
2012 Latest Caselaw 2747 ALL

Citation : 2012 Latest Caselaw 2747 ALL
Judgement Date : 6 July, 2012

Allahabad High Court

North Central Railway Thru. G.M. ... vs Smt. Bhagwan Devi And Anr. on 6 July, 2012

Bench: Rajes Kumar, Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 948 of 2012
 

 
Petitioner :- North Central Railway Thru. G.M. And Anr.
 
Respondent :- Smt. Bhagwan Devi And Anr.
 
Petitioner Counsel :- A.K. Gaur
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

CIVIL MISC. DELAY CONDONATION APPLICATION.

Issue notice.

Order Date :- 6.7.2012

Download the LatestLaws.com Mobile App