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M/S Star Paper Mills Ltd. vs State Of U.P. And Others
2012 Latest Caselaw 2743 ALL

Citation : 2012 Latest Caselaw 2743 ALL
Judgement Date : 6 July, 2012

Allahabad High Court
M/S Star Paper Mills Ltd. vs State Of U.P. And Others on 6 July, 2012
Bench: Ashok Bhushan, Prakash Krishna



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT TAX No. - 856 of 2012
 

 
Petitioner :- M/S Star Paper Mills Ltd.
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Shubham Agrawal,Bharat Ji Agrawal
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Prakash Krishna,J.

Connect with the Writ Tax No.2225 of 2009: M/s. J.K. Papers Ltd. Vs. State of U.P. and others.

The learned counsel states that the entry tax has been deposited in its entirety.

Until further orders, the proceedings for reassessment are stayed for the year 2005-2006.

List  on 30th July, 2012.

(Prakash Krishna,J)      (Ashok Bhushan,J)

Order Date :- 6.7.2012

MK/

 

 

 
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