Raj Bali & Others vs Bhagelu
2012 Latest Caselaw 2742 ALL

Citation : 2012 Latest Caselaw 2742 ALL
Judgement Date : 6 July, 2012

Allahabad High Court

Raj Bali & Others vs Bhagelu on 6 July, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- SECOND APPEAL No. - 88 of 1994
 

 
Petitioner :- Raj Bali & Others
 
Respondent :- Bhagelu
 
Petitioner Counsel :- Dhan Prakash,Rajeev Mishra
 
Respondent Counsel :- Kaushal Pant,Chandeshwar Prasad,K.N. Rai,Kaushal Kant,Sankatha Rai
 

 
Hon'ble Rajes Kumar,J.

CIVIL MISC. RECALL/RESTORATION APPLICATION NO. 75954 OF 2011.

Heard learned counsel for the appellants.

Cause shown is sufficient. The order dated 21.1.2008 is recalled. The application is restored to its original number. The application is allowed.

Order Date :- 6.7.2012

Case :- SECOND APPEAL No. - 88 of 1994

Petitioner :- Raj Bali & Others

Respondent :- Bhagelu

Petitioner Counsel :- Dhan Prakash,Rajeev Mishra

Respondent Counsel :- Kaushal Pant,Chandeshwar Prasad,K.N. Rai,Kaushal Kant,Sankatha Rai

Hon'ble Rajes Kumar,J.

List it before the appropriate Bench.

Order Date :- 6.7.2012