M/S The Oriental Insurance Co. ... vs Smt. Shakuntala Devi And Others
2012 Latest Caselaw 2741 ALL

Citation : 2012 Latest Caselaw 2741 ALL
Judgement Date : 6 July, 2012

Allahabad High Court

M/S The Oriental Insurance Co. ... vs Smt. Shakuntala Devi And Others on 6 July, 2012

Bench: Rajes Kumar, Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 945 of 2012
 

 
Petitioner :- M/S The Oriental Insurance Co. Ltd.
 
Respondent :- Smt. Shakuntala Devi And Others
 
Petitioner Counsel :- Archana Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

As prayed, put up on 10.7.2012 as fresh.

Order Date :- 6.7.2012

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