M/S Sakshi Embroidery vs Presiding Officer And Anr.
2012 Latest Caselaw 2714 ALL

Citation : 2012 Latest Caselaw 2714 ALL
Judgement Date : 5 July, 2012

Allahabad High Court

M/S Sakshi Embroidery vs Presiding Officer And Anr. on 5 July, 2012

Bench: Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - C No. - 29501 of 2012
 

 
Petitioner :- M/S Sakshi Embroidery
 
Respondent :- Presiding Officer And Anr.
 
Petitioner Counsel :- Jagriti Singh
 
Respondent Counsel :- C.S.C.,Deepak Kr. Kulshrestha
 

 
Hon'ble Prakash Krishna,J.

As prayed, three weeks' time is granted to learned counsel for the petitioner to file supplementary affidavit annexing such document as the petitioner may like to show that the registered notice dated 25th July, 2011 was not served on the petitioner.

List thereafter.

(Prakash Krishna,J)

Order Date :- 5.7.2012

MK/

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