Shanker Oil Mill Pvt. Ltd. Through ... vs The C.C.R.A. At Allahabad & Others
2012 Latest Caselaw 2712 ALL

Citation : 2012 Latest Caselaw 2712 ALL
Judgement Date : 5 July, 2012

Allahabad High Court

Shanker Oil Mill Pvt. Ltd. Through ... vs The C.C.R.A. At Allahabad & Others on 5 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 30251 of 1996
 

 
Petitioner :- Shanker Oil Mill Pvt. Ltd. Through Santosh Kumar, M.D.
 
Respondent :- The C.C.R.A. At Allahabad & Others
 
Petitioner Counsel :- T.S. Dabas
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

List this matter after two weeks on 20.07.2012.

On the said date, Sri T.S. Dabas, learned counsel for the petitioner shall file supplementary affidavit appending therewith the full details of the duty chargeable on the value of the property in question in reference to fixation which has been made under the Rules made under the Indian Stamp Act.

Order Date :- 5.7.2012

SRY

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