M/S Vijay Cable Indutries And ... vs Presiding Officer, Labour Court ...
2012 Latest Caselaw 2709 ALL

Citation : 2012 Latest Caselaw 2709 ALL
Judgement Date : 5 July, 2012

Allahabad High Court

M/S Vijay Cable Indutries And ... vs Presiding Officer, Labour Court ... on 5 July, 2012

Bench: Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - C No. - 31532 of 2012
 

 
Petitioner :- M/S Vijay Cable Indutries And Another
 
Respondent :- Presiding Officer, Labour Court And Others
 
Petitioner Counsel :- Chandra Bhan Gupta
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Prakash Krishna,J.

As prayed, three weeks' time is granted to learned counsel for the petitioner to annex material to show that the establishment was closed in the year 1998.

(Prakash Krishna,J)

Order Date :- 5.7.2012

MK/

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