Sadhan Sahkari Samiti Ltd. vs State Of U.P. And Another
2012 Latest Caselaw 2706 ALL

Citation : 2012 Latest Caselaw 2706 ALL
Judgement Date : 5 July, 2012

Allahabad High Court

Sadhan Sahkari Samiti Ltd. vs State Of U.P. And Another on 5 July, 2012

Bench: Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - C No. - 21144 of 2012
 

 
Petitioner :- Sadhan Sahkari Samiti Ltd.
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- R.K. Gupta,A.K. Lal
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Prakash Krishna,J.

Await the return of notice.

List in the next cause list.

The stay order shall remain in operation till the next date of listing.

(Prakash Krishna,J)

Order Date :- 5.7.2012

MK/

Download the LatestLaws.com Mobile App