M/S Kanpur Dugdh Utpadak Sahakari ... vs Addl. Labour Commissioner And ...
2012 Latest Caselaw 2705 ALL

Citation : 2012 Latest Caselaw 2705 ALL
Judgement Date : 5 July, 2012

Allahabad High Court

M/S Kanpur Dugdh Utpadak Sahakari ... vs Addl. Labour Commissioner And ... on 5 July, 2012

Bench: Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - C No. - 26738 of 2012
 

 
Petitioner :- M/S Kanpur Dugdh Utpadak Sahakari Sangh Ltd.
 
Respondent :- Addl. Labour Commissioner And Others
 
Petitioner Counsel :- G.D. Mishra
 
Respondent Counsel :- C.S.C.,R.K. Prajapati
 

 
Hon'ble Prakash Krishna,J.

As prayed, two weeks' further time is granted to file counter affidavit. Rejoinder affidavit may be filed within three weeks thereafter.

List in the month of September, 2012.

The stay order shall remain in operation till the next date of listing.

(Prakash Krishna,J)

Order Date :- 5.7.2012

MK/

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