M/S. U.P.S.R.T.C. vs Umesh Chandra Mishra
2012 Latest Caselaw 2704 ALL

Citation : 2012 Latest Caselaw 2704 ALL
Judgement Date : 5 July, 2012

Allahabad High Court

M/S. U.P.S.R.T.C. vs Umesh Chandra Mishra on 5 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 39503 of 1996
 

 
Petitioner :- M/S. U.P.S.R.T.C.
 
Respondent :- Umesh Chandra Mishra
 
Petitioner Counsel :- Rajiv Sharma,R.A.Gaur
 
Respondent Counsel :- C.S.C.,R.K. Mishra,Ranjeet Mishra,V.P. Mishra
 

 
Hon'ble V.K. Shukla,J.

List this matter in the next cause list.

On the next date fixed, along with supplementary affidavit all the evidences, which had been led before the Labour Court, are also appended, and coupled with this, the U.P. State Roadways Transport Corporation shall also bring on their instructions to be adhered at the time when inspection is being carried out and ticketless passengers are found travelling in the bus.

Order Date :- 5.7.2012

SRY

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