Devi Saran Shukla vs Presiding Officer, Industrial ...
2012 Latest Caselaw 2699 ALL

Citation : 2012 Latest Caselaw 2699 ALL
Judgement Date : 5 July, 2012

Allahabad High Court

Devi Saran Shukla vs Presiding Officer, Industrial ... on 5 July, 2012

Bench: Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - C No. - 49909 of 2010
 

 
Petitioner :- Devi Saran Shukla
 
Respondent :- Presiding Officer, Industrial Tribunal (1) U.P. Alld & Ors.
 
Petitioner Counsel :- S.K. Lal
 
Respondent Counsel :- C.S.C.,S.K. Mishra
 

 
Hon'ble Prakash Krishna,J.

List again along with Writ Petition No. 67513 of 2010; U.P. State Road Transport Corporation vs. Presiding Officer, Industrial Tribunal (Pratham) & another.

(Prakash Krishna,J)

Order Date :- 5.7.2012

MK/

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