C/M Shri Amar Sanskrit Vidyalaya ... vs State Of U.P. And Others
2012 Latest Caselaw 2698 ALL

Citation : 2012 Latest Caselaw 2698 ALL
Judgement Date : 5 July, 2012

Allahabad High Court

C/M Shri Amar Sanskrit Vidyalaya ... vs State Of U.P. And Others on 5 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 25415 of 2011
 

 
Petitioner :- C/M Shri Amar Sanskrit Vidyalaya Khejuri And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- R.P. Yadav
 
Respondent Counsel :- C.S.C.,P.C. Pandey
 

 
Hon'ble V.K. Shukla,J.

Again illness slip has been sent by Sri P.C. Pandey, Advocate.

List this case peremptorily, in the next cause list.

Order Date :- 5.7.2012

SRY

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